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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(4) in Manonmaniam Sundaranar University Act, 1990

(4)The Planning Board shall, in addition to all other powers vested in it by this Act, have the right to advice the Syndicate and the Standing Committee on Academic Affairs on any academic matter.Vice-Chancellor and other officers, etc. to be Public servants.