Section 24 in The Limestone And Dolomite Mines Labour Welfare Fund Rules, 1973
24. Other matters to be considered by an Advisory Committee
.-(1) An Advisory Committee shall, besides carrying out its statutory duties, consider and advise upon any matter concerning these rules referred to it by the Central Government or State Government for advice.(2)An Advisory committee shall also consider the budget and any other matter that may be laid before it by the Commissioner.
