Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2) in The Limestone And Dolomite Mines Labour Welfare Fund Rules, 1973

(2)An Advisory committee shall also consider the budget and any other matter that may be laid before it by the Commissioner.