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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(4) in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973

(4)It shall come into force on such [date] [The Act came into force on the 1st day of December 1974.] as the Government may, by notification, appoint.