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Bombay High Court

Altus Uber Imo No. 9385300 vs Siem Offshore Rederi As on 20 December, 2018

Bench: B.R. Gavai, Riyaz Iqbal Chagla

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            ORDINARY ORIGINAL CIVIL JURISDICTION

 NOTICE OF MOTION IN COMMERCIAL APPELLATE DIVISION MATTERS
                   LODGING NO. 1089 OF 2018
                             In
         COMMERCIAL APPEAL LODGING NO . 465 OF 2018

        Altus Uber Imo No. 9385300                           ....Petitioner
                    V/S
        Siem Offshore Rederi As                           ....Respondent

WITH COMMERCIAL APPEAL LODGING NO. 465 OF 2018 In NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS 2280 OF 2018 Altus Uber Imo No. 9385300 ....Petitioner V/S Siem Offshore Rederi As ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL APPELLATE DIVISION MATTERS LODGING NO. 1137 OF 2018 In COMMERCIAL APPEAL LODGING NO . 465 OF 2018 Altus Uber Imo No. 9385300 ....Petitioner V/S Siem Offshore Rederi As And Swordfish Shipco ....Respondent Limited (intervener) Mr.Kaushik S.Krishnaswamy, Advocate for Respondent.

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         CORAM :                B.R. GAVAI &
                               RIYAZ IQBAL CHAGLA, JJ
      DATE :                   20th December, 2018
 P.C. :

Mentioned out of turn at 11.00 am. At the request of the learned Advocate for the Respondent, Stand over to 14/01/2019.

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