Bombay High Court
Altus Uber Imo No. 9385300 vs Siem Offshore Rederi As on 20 December, 2018
Bench: B.R. Gavai, Riyaz Iqbal Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION IN COMMERCIAL APPELLATE DIVISION MATTERS
LODGING NO. 1089 OF 2018
In
COMMERCIAL APPEAL LODGING NO . 465 OF 2018
Altus Uber Imo No. 9385300 ....Petitioner
V/S
Siem Offshore Rederi As ....Respondent
WITH COMMERCIAL APPEAL LODGING NO. 465 OF 2018 In NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS 2280 OF 2018 Altus Uber Imo No. 9385300 ....Petitioner V/S Siem Offshore Rederi As ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL APPELLATE DIVISION MATTERS LODGING NO. 1137 OF 2018 In COMMERCIAL APPEAL LODGING NO . 465 OF 2018 Altus Uber Imo No. 9385300 ....Petitioner V/S Siem Offshore Rederi As And Swordfish Shipco ....Respondent Limited (intervener) Mr.Kaushik S.Krishnaswamy, Advocate for Respondent.
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RIYAZ IQBAL CHAGLA, JJ
DATE : 20th December, 2018
P.C. :
Mentioned out of turn at 11.00 am. At the request of the learned Advocate for the Respondent, Stand over to 14/01/2019.
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