Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Jharkhand - Subsection Section 26(f) in Bihar State Engineering and Pharmacy Educational Institution (Regulation and Control) Act, 1982 (f)Enclose the copy of the merit list and explain how the above mentioned criteria was observed in preparing this merit list.
