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State of Jharkhand - Section

Section 26 in Bihar State Engineering and Pharmacy Educational Institution (Regulation and Control) Act, 1982

26.

Details of appointment-Give the details of at least 10 lots of appointment, for each lot give the following details:
(a)Name of the post.
(b)Nos. of Appointment made.
(c)Date of advertisement made in the newspaper (also give the name of the papers)
(d)No. of applications received.
(e)Specify the criteria on which the merit list was prepared.
(f)Enclose the copy of the merit list and explain how the above mentioned criteria was observed in preparing this merit list.
(g)Name of the members of the appointment committee.