Section 14 in The Rajasthan Civil Services (Service Matter Appellate Tribunal) Rules, 1976
14. What to accompany memorandum of appeal.
- Every memorandum of appeal shall be accompanied by-(i)a certified or a photo-state copy of the order appealed against;(ii)where the appellant, for reasons beyond his control, is not in a position to furnish a duly certified copy or a photo-stat copy of the order under item (i) above the appeal shall be accompanied by an affidavit stating the reasons therefor.(iii)copy or copies of the documents photo-stat or otherwise on which he wished to rely alongwith a list of documents.
