Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(iii) in The Rajasthan Civil Services (Service Matter Appellate Tribunal) Rules, 1976

(iii)copy or copies of the documents photo-stat or otherwise on which he wished to rely alongwith a list of documents.