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[Cites 0, Cited by 0] [Section 101] [Entire Act]

State of Himachal Pradesh - Subsection

Section 101(1) in The Himachal Pradesh Police Act, 2007

(1)The State Police Board or the State Government may require the State Bureau of Police Research and Development to arrange the conduct of a performance audit of police functioning or studies on various aspects of police performance, or conduct of various kinds of surveys including public opinion surveys and make its recommendations on improving the quality of policing or on new policing requirements in a changing scenario.