Himachal Pradesh High Court
Ravinder Panwar And Others vs . Varinder & Others. on 29 August, 2023
Ravinder Panwar and others Vs. Varinder & Others.
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RSA No. 327 of 2008 29.08.2023 Present: Mr. Suneet Goel, Advocate, for the appellants.
Mr. Romesh Verma, Senior Advocate with Mr. Sumit Sharma, Advocate, for respondents No.1 and 2.
of Respondent NO.3 , already ex parte.
rt It has been stated that respondent No.3 has expired. Let consequential steps for bringing on record the LRs of deceased respondent No.3 be taken within three weeks. List thereafter.
(Rakesh Kainthla) Judge 29th August,2023 (ravinder) ::: Downloaded on - 31/08/2023 20:33:32 :::CIS