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[Cites 0, Cited by 0] [Section 52(18)] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(18)(b) in Tamil Nadu Co-operative Societies Rules, 1988

(b)[ The fact that election has been so stopped shall be immediately announced and reported to the District Election Officer, the State Election Officer and the Election Commission forthwith by the Election Officer.] [Substituted by SRO A-1(a)/2013 - G.O. Ms. No. 10, Co-operation, Food and Consumer Protection (Cj1), dated 31.1.2013. w.e.f. 31.1.2013.]