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State of Uttar Pradesh - Section

Section 25 in U.P. Jail Executive Subordinate (Non-Gazetted) Service Rules, 1980

25. Criteria for crossing efficiency bars.

- No person shall be allowed to cross-
(i)the first efficiency bar unless he has knowledge of the Prison Act and the relevant rules, his work and conduct are found to be satisfactory and unless his integrity is certified, and
(ii)the second efficiency bar unless he has exercised effective supervision over the staff under his charge and has taken interest in the welfare and reformation of prisoners, his work and conduct are found to be satisfactory and unless his integrity is certified.