Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 4 in Madhya Pradesh Electricity Regulatory Commission (Demand Side Management) Regulations, 2016

4. Assessment of technical potential for DSM.

(1)The Distribution Licensees and the State nodal agency designated by the Bureau shall carry out assessment of potential for DSM in the State within 6 months from the date of notification of Regulations.
(2)Distribution Licensee shall be guided by methodology developed by the Bureau while assessing of technical potential for DSM.