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[Cites 0, Cited by 0] [Section 1104] [Entire Act]

Bengal Presidency - Subsection

Section 1104(b) in Police Regulations, Bengal , 1943

(b)The note book shall be maintained in two volumes. Volume I shall contain a brief note of the geographical features of the district with particular reference to means of communication, the relative healthiness of the police-station, special criminal features, important festivals or procession, relations between the communities, etc., etc. Volume II shall be kept in the nature of a "Who's who?" and shall contain in alphabetical order a brief character sketch of all important residents of the district and a note of their activities.