Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(4) in Rajasthan Electricity Regulatory Commission (Investment Approval) Regulations, 2006 (4)In respect of each scheme/deposit works it shall indicate expenses already incurred by the end of previous year/anticipated to be incurred, during current year and likely to spillover to next year.
