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State of Madhya Pradesh - Section

Section 4 in The M.P. Lok Seva (Anusuchit Jatiyon, Anusuchit Jan Jatiyon Aur Anya Pichhade Vargon Ke Liye Arakshan) Rules, 1998

4. Intimation of vacancies and publication of advertisement.

- For selection of appointment to the vacancies arising in public services and posts, a demand letter shall be sent to the Public Service Commission according to relevant recruitment rules and for other post to the Employment Exchange and an advertisement shall also be published.