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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of West Bengal - Subsection

Section 32(1)(d) in West Bengal Electrical Licensing Rules, 2017

(d)Any candidate holding a Degree in Electrical Engineering from a recognised University and possessing a minimum experience of 10(ten) years or holding a Diploma in Electrical Engineering from institution recognised by the State Government and possessing a minimum experience of 15 (fifteen) years in the practice of Electrical Engineering approved by the Board, may be exempted from passing examinations under these rules but shall have to satisfy the Board in an interview regarding his eligibility for the grant of a National Certificate of Supervisor on application and payment of necessary fee.