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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(2) in Assistant Education Inspector and Assistant Teacher, Class III (Departmental Examination) Rules 2012

(2)The candidates shall be allowed to answer the papers of all the subjects with the help of books.Explanation. - "With books" means original books of the relevant subjects, bare Acts, rules and text without commentary or case laws and manuals issued or published by the Government.