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[Cites 0, Cited by 0] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(4) in The Bangalore Metro Railway (General) Rules, 2011

(4)If the fire on a train or on the track causes a train to stop between the stations, passengers shall be evacuated as per the provisions specified in clause iii of sub-rule (3) of rule 49, as applicable.