Union of India - Act
The Bangalore Metro Railway (General) Rules, 2011
UNION OF INDIA
India
India
The Bangalore Metro Railway (General) Rules, 2011
Rule THE-BANGALORE-METRO-RAILWAY-GENERAL-RULES-2011 of 2011
- Published on 30 March 2011
- Commenced on 30 March 2011
- [This is the version of this document from 30 March 2011.]
- [Note: The original publication document is not available and this content could not be verified.]
Chapter I
Preliminary
1. Short title and commencement.
2. Definitions.
Chapter II
Rules Applying to Bangalore Metro Railway Employees Generally
3. Supply of copies of rules.
- The Bangalore Metro Railway administration shall supply a copy of these rules and amendments made therein to-4. Upkeep of the copy of rules.
- Every employee of the Bangalore Metro Railway who has been supplied with a copy of these rules, shall-5. Knowledge of rules and issue of certificate of competency.
- (1) Knowledge of rules. - Every employee of the Bangalore Metro Railway shall-(a)be fully conversant with the rules relating to his duties;(b)pass the specified examinations as conducted by the authorised officer of the Bangalore Metro Railway administration;(c)satisfy himself that the staff working under him are conversant with the rules relating to their duties and obtain a written assurance.6. Assistance in observance of rules.
- Every employee of the Bangalore Metro Railway shall render assistance in carrying out these rules and report promptly any breach thereof, which may come to his notice, to his superior officer and other authority concerned.7. Obedience to rules and orders.
- Every employee of the Bangalore Metro Railway shall observe and obey-8. Prevention of trespass, damage or loss.
9. Attendance for duty.
- Every employee of the Bangalore Metro Railway shall be in attendance for duty at such times and places and for such periods as may be fixed by the Bangalore Metro Railway administration and shall also attend at any other time and place at which his services may be required.10. Absence from duty.
11. Taking alcoholic drink, sedative, narcotic, stimulant drug or preparation.
12. Conduct of Bangalore Metro Railway Employees.
- Every employee of the Bangalore Metro Railway shall,-13. Duty for ensuring safety.
14. Standard Time.
- The working of trains between stations on Bangalore Metro Railway shall be regulated by the Indian standard time as specified by the Government of India.15. Access control.
Chapter III
Signals and Control
16. General.
17. Description of signals.
| ASPECT | INDICATION | |
| (a) | A Green lamp or flag moved slowly up and down | Move away from the signal |
| (b) | A Green lamp or flag waved from side to side across the body | Move towards the signal |
| (c) | A Red light or flag | Stop |
18. Provisions of signals.
19. Working of Signals and points.
20. Control of Signaling.
21. Train detained on Line.
22. Absence of cab signaling.
23. Failure of fixed Signals.
24. Failure of route setting.
Chapter IV
Working of Trains
25. General.
| Duration of Absence | Number of Road Learning Trips |
| 3-6 months | 1 round trip |
| Over 6 months | 3 round trips |