Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 5A in The Orissa Sports Talent Scholarship Rules, 2004

5A.

The student must have played in any one of the following sports competational Tournaments.
(i)State Level (Inter District) Sports competitions which must be open in nature in Sub-Jr./Jr./Sr. level age groups, organised by the concerned State Level Sports Association/Directorate of Sports & Youth Services, Orissa/Orissa Council of Sports.
(ii)National level or Zonal level (Inter-State) Inter-University/Inter State Schools/Inter State Rural Sports Competitions/Tournaments/ National Women Sports Festivals.
Inter-State Open Competitions on a particular discipline should have been organised by or organised under the auspices of concerned Federation at National level. Similarly, the Organising Agency for Inter State Schools Sports Competitions, Inter-University Sports Competitions, Inter State Rural Sports Competitions, National Women Sports Festival shall be organised by School Games Federation of India, Inter-University Sports Council and Sports Authority of India respectively.
(iii)State Level Inter-District/Inter College (+2 level) Sports Competitions organised by the concerned State Level Association and +2 Council of Sports, Orissa respectively.
(iv)State Level Women's Sports Festival/State Level Rural Sports Competitions orgnaised by Directorate of Sports & Youth Services or O.C.S.
(v)State Level Inter District Schools Sports Competitions organised by State School Sports Associations/State Schools Atheletic Associations.
B. Discipline :