State of Odisha - Act
The Orissa Sports Talent Scholarship Rules, 2004
ODISHA
India
India
The Orissa Sports Talent Scholarship Rules, 2004
Rule THE-ORISSA-SPORTS-TALENT-SCHOLARSHIP-RULES-2004 of 2004
- Published on 8 October 2004
- Commenced on 8 October 2004
- [This is the version of this document from 8 October 2004.]
- [Note: The original publication document is not available and this content could not be verified.]
1.
Lack of facilities coupled with financial want has been the fate of many talented students who have proficiency in sports and games. To encourage the bodding sports talents, the State Government have decided to give financial assistance in shape of scholarships to the students both at the School and College for their diet, playing kits an standard equipment.2.
Considering the funds available for the purpose regular scheme cannot include all deserving students but it could atleast relieve some such sportsmen of some of their worries on a continued basis. The Scholarship in the view of the State Government is a token discharge of special obligation to Sportsman.3.
In pursuance of this objective the State Government have formulated the following Rules for administering the scheme for Sports Talent Scholarship to the students of Schools and Colleges.The Orissa Sports Talent Scholarship Rules, 2004Definition - 1. (a) These rules may be called "The Orissa Sports Talent Scholarship Rules, 2004".2. In these rules unless the context otherwise requires :
| (a) | Student means | : | A regular student of any Government recognised educationalinstitution of the State. |
| (b) | Director means | : | The Director of Sports Youth Service, Orissa. |
| (c) | Government means | : | Government of Orissa in the Department of Sports and YouthServices. |
| (d) | Financial year means | : | The period beginning from the 1st day of April and ending onthe 31st March following. |
| (e) | Scholarship means | : | Annual financial assistance sanctioned by the Government inconsideration of the performance of the students in the field ofSports and Games. |
| (f) | State Association means | : | A registered State Level Sports Body affiliated to OrissaOlympic Association and affiliated to concerned NationalFederation functioning for the promotion of different disciplinesof Sports in the State. |
4. Objectives.
- To encourage the building Sports Talents and to assist them for further development of their standard, it is necessary to extend financial assistance to the students both at the School and College levels for nutritious diet and purchase of playing kits, equipment, etc.Scholarships :The Scholarships shall be of two types :5. Eligibility.
- Scholarship will be awarded to the eligible students :5A.
The student must have played in any one of the following sports competational Tournaments.1. Athletics
2. Boxing
3. Body Building
4. Basketball
5. Badminton
6. Cricket.
7. Cycling
8. Football
9. Gymnastics
10. Hockey
11. Handball
12. Judo
13. Kho-Kho
14. Kabaddi
15. Lawn Tennis
16. Swimming
17. Table-Tennis
18. Volleyball
19. Wt. Lifting
20. Wresting (played as per International Wrestling Rules).
21. Yoga
22. Archiery
23. Chess
24. Rifle Shooting
25. Yatching
26. Ball Badminton
27. Karate-Do
28. Softball
29. Base-ball
30. Throw-Ball
31. Power Lifting
32. Tae-Kwon-Do
33. Tenni-Koit
34. Roller Skating
35. Rowing & Sculling
N.B. - Candidates to be eligible for Scholarship should have participated in any one of the above category in any one of the competition under Rule 5-A within the preceding academic session i.e. 1st July of the previous year to 30th June of the current year of application for Scholarship.C. Selection Process :Selection of candidates is to be made in the order as mentioned below in separate Selection List to be prepared for all three categories i.e. SC/ST, Girls, Boys (General). Preference will be given to the candidates securing positions in individual events followed by positions in Team events in different age groups i.e. Sub-Jr./Junior/Sr. Level Competitions in the following manner6.
7. Mode of payment.
8. Duration of Scholarship.
- The Scholarship awarded under these Rules shall be for a period of one financial year.9. Discontinuation of the Scholarship.
- The Scholarship awarded under these Rules shall be discontinued at any time, if the awarded is found to be indulging in any act of habitual irregularity misbehaviour or other indisciplinary conduct inside the educational institution or outside, or if the information submitted in the application form is found to be false violating Rules.10.
11.
This supersedes the Resolution issued in this regard vide No.9585-VCASP-30/81-C, dated the 21st November, 1981.12.
These Rules have been concurred in by the Finance Department in their OR No. 167-GS.- II, dated the 3rd April 2004.Annexure 'A'[Rule 6(a)]Application Form for Sports Talent ScholarshipDepartment of Sports & Youth Services Orissa| Paste Photograph | ||||
| Discipline___________ | ||||
| 1. | Name of the Applicant : | |||
| (In Block letter). | ||||
| 2. | Father's Name : | |||
| 3. | Present Address- | 4. | Permanent Address - | |
| VIII : | VIII : | |||
| P.O. : | P.O. : | |||
| Via : | Via : | |||
| Dist. : Pin : | Dist. : Pin : | |||
| 5. | Sex : Male/Female | 6. | Caste : SC/ST/SEBC/GEN.(Enclosed caste certificate in caseof SC/ST/SEBC ). | |
| 7. | Date of Birth (in words | |||
| (As per School/College records). | ||||
| 8. | Whether he/she is a permanent resident of Orissa : Yes/No. | |||
| 9. | Name of the School/College where the applicant studied lastyear () class | |||
| 10. | (a) Name of the School/College in which he/she is reading atpresent () | |||
| (Detail address to be given). | ||||
| (b) Class ......... (in) | ||||
| 11. | SPORTS ACHIEVEMENT DURING : | Academic Session. |
| Sl. No. | Name of the competition | Discipline | Date/Venue of the competition | Position secured | Name of the event in case of individual event |