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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Madhya Pradesh - Subsection

Section 64(1) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(1)Professors, Readers and Lecturers in Colleges and Lecturers and Heads of Departments in Polytechnics fulfilling the academic and other qualifications and conditions of experience laid down by the All India Council for Technical Education (AICTE) and drawing pay in the AICTE pay scales or that approved by the State Government shall be recognised as Professors. Readers, Heads of Departments and Lecturers of the Vishwavidyalaya, Principals, of Colleges with a minimum 15 years teaching experience of minimum degree level in concerned subjects and drawing salary of the Principal approved by the State Government shall be recognised as Professor by the Vishwavidyalaya.