Section 4(iv) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional courses in Planning and Architecture (B. Arch, B. Planning and other related courses) Rules, 2006
(iv)[ ***] [Omitted 'During admissions through Single Window System, the qualified candidates of PACET shall not be eligible for admission the Institutions that have opted for PACET-AC on the basis of their Rank in PACET and vice-versa. However, such candidates shall be eligible for seeking admissions in the vacant seats to be filled by the Institutions based on their merit as per Rule 6 hereunder.' by Notification No. G.O.Ms. No. 108 dated 2.8.2007 (w.e.f. 26.5.2006).]
