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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(2) in The Uttarakhand Co-operative Service Rules, 2016

(2)Joint Registrar.- By promotion on the basis of seniority subject to the rejection of unfit from amongst substantively appointed Deputy Registrars, who have completed six years as such in the post on the first day of the year of recruitment.