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State of Uttarakhand - Section

Section 4 in The Uttarakhand Co-operative Service Rules, 2016

4. Source of Recruitment.

- Recruitment to the various categories of posts in the service shall be made from the following sources-
(1)Additional Registrar.- By promotion on the basis of eligibility merit from amongst substantively appointed Joint Registrar, who have completed five years service as such in the post on the first day of the year of recruitment.
(2)Joint Registrar.- By promotion on the basis of seniority subject to the rejection of unfit from amongst substantively appointed Deputy Registrars, who have completed six years as such in the post on the first day of the year of recruitment.
(3)Deputy Registrar.- By promotion on the basis of seniority subject to the rejection of unfit from amongst substantively appointed Assistant Registrars, who have completed five yeas service as such in the post on the first day of the years of recruitment.
(4)Assistant Registrar.- (i) 50% posts by promotion on the basis of seniority from amongst substantively appointed Cooperative Inspector Group I (Additional District Cooperative Officvers) of subordinate cooperative service, who have completed five years service as such in the post on the first day of the yea of recruitment.
(ii)50% posts by direct recruitment through Commission.