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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(3) in Rajasthan Prisoners Open Air Camp Rules, 1972

(3)
(i)The works and discipline committee in each camp shall consist of not more than seven members representing various trades and crafts adopted by the prisoners of the Camp. All these members will be nominated by the Inspector General of Prisons and the committee shall be presided over by the Officer Incharge of the Camp.
(ii)This committee shall prepare a work programme and a code of conduct for the camps prisoners, which shall be submitted to the Inspector General of Prisons for approval.