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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(3)(ii) in Rajasthan Prisoners Open Air Camp Rules, 1972

(ii)This committee shall prepare a work programme and a code of conduct for the camps prisoners, which shall be submitted to the Inspector General of Prisons for approval.