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State of Tamilnadu - Section

Section 6 in Regulations of the Tamil Nadu Agricultural University

6. Certificate of physical fitness.

(1)Every employee, at the time of appointment on probation to a post in the University, shall produce a certificate of physical fitness issued by the University Medical Officer.
(2)Certificate of physical fitness issued by a Medical Officer not below' the rank of a Civil Assistant Surgeon in case of employees on a minimum basic pay of less than Rs.500 per mensem and by a Medical Officer not below the rank of Civil Surgeon in respect of employees whose minimum basic pay in the time-scale is Rs.500 and above shall only be valid.
(3)The certificate shall be in the form given in Appendix IV.
(4)The following classes of employees shall be exempted from producing the certificate of physical fitness:-
(a)all employees transferred to the University under section 42 of the Act; and
(b)all employees on deputation with the University.