Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Bihar - Subsection

Section 25(2) in Bihar Electricity Regulatory Commission (Standards of Performance of Distribution Licensee) Regulations, 2006

(2)The summary of overall performance standards is as follows :
  Service area Overall standard of performance
a Normal fuse-off calls At least 95% calls received should be rectified withinprescribed time limits
b Line Breakdowns At least 95% of cases should be resolved within prescribedtime limits.
c Distribution Transformer (DTR) failure At least 95% of DTRs to be replaced within prescribed timelimits.
d Period of scheduled outage  
  Maximum duration in a single stretch At least 95% of cases resolved within time limit
  Restoration of supply by 6.00 PM
e Street Light Faults  
  Rectification of line faults At least 90% of cases resolved within time limits
  Replacement of fused/defective unit
f Billing mistakes Not exceeding 1%
g Faulty meters Not exceeding 3%
h Voltage unbalance Maximum of 3% at the point of commencement of supply.
i Release of new connection/additional load/Temporary connection 100% cases within specified time limits
k Transfer of Ownership and Conversion of Service At least 98% of cases within specified time limits.