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[Entire Act]
State of Bihar - Section
Section 25 in Bihar Electricity Regulatory Commission (Standards of Performance of Distribution Licensee) Regulations, 2006
25.
| Service area | Overall standard of performance | |
| a | Normal fuse-off calls | At least 95% calls received should be rectified withinprescribed time limits |
| b | Line Breakdowns | At least 95% of cases should be resolved within prescribedtime limits. |
| c | Distribution Transformer (DTR) failure | At least 95% of DTRs to be replaced within prescribed timelimits. |
| d | Period of scheduled outage | |
| Maximum duration in a single stretch | At least 95% of cases resolved within time limit | |
| Restoration of supply by 6.00 PM | ||
| e | Street Light Faults | |
| Rectification of line faults | At least 90% of cases resolved within time limits | |
| Replacement of fused/defective unit | ||
| f | Billing mistakes | Not exceeding 1% |
| g | Faulty meters | Not exceeding 3% |
| h | Voltage unbalance | Maximum of 3% at the point of commencement of supply. |
| i | Release of new connection/additional load/Temporary connection | 100% cases within specified time limits |
| k | Transfer of Ownership and Conversion of Service | At least 98% of cases within specified time limits. |