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Himachal Pradesh High Court

Virender Singh vs . Hiteshwar Singh on 20 September, 2023

Virender Singh Vs. Hiteshwar Singh RSA No. 230 of 2022 .

20.09.2023 Present: Mr. G.D. Verma, Sr. Advocate, with Mr. Balwant Thakur, Advocate, for the appellant.

Mr. Neeraj Gupta, Sr. Advocate, with Mr. Vedant Ranta, Advocate, for the respondents.

of Heard.

Admitted rt on the following substantial questions of law:-

1. Whether the learned Courts below erred in relying upon Ex.D1 without registration?
2. Whether the plaintiff was required to seek a declaration of his title?

CMP No. 11312 of 2022 and CMP No. 11697 of 2022.

Replies to the applications be filed within four weeks and rejoinder(s) thereto, if any, be filed within four weeks thereafter.

(Rakesh Kainthla) Judge September 20, 2023 (Chander) ::: Downloaded on - 20/09/2023 20:38:58 :::CIS