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[Cites 0, Cited by 0] [Section 268(2)] [Section 268] [Entire Act]

State of Andhra Pradesh - Subsection

Section 268(2)(xxi) in Andhra Pradesh Panchayat Raj Act, 1994

(xxi)as to the duties to be discharged by village officers in relation to Gram Panchayats and their executive authorities;