Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

(2)For extraordinary meetings, notice specifying the place, date and time of the meeting, as approved by the President shall be sent by the Secretary to the President and the members at least seven days before the date of the meeting, by registered post, and the agenda as approved by the President shall also be sent by registered post, at least five days before the meeting.