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State of Uttar Pradesh - Section

Section 5 in The U.P. Fire (Gazetted Officer) Services Rules, 1984

5. Source of recruitment.

- Recruitment to various categories of posts shall be made from the following sources :
(i)Director-By promotion of permanent Joint Director and if there be no permanent Joint Director by promotion of officiating Joint Director who may be permanent on a lower post :
Provided that if the incumbent holding the post of Joint Director is not, considered suitable for promotion, the post of Director shall be filled in by direct recruitment, and pending such direct recruitment, an officer of the Indian Police Service of the status not below that of the Deputy Inspector-General may be taken on deputation and appointed, purely on an ad hoc basis.
(ii)Joint Director-By promotion from amongst permanent Deputy Director (Technical) and permanent Commandant, Fire Service Training Centre and if there be no permanent Deputy Director (Technical) and Commandant, Fire Service Training Centre, by promotion of officiating incumbents of these posts who may be permanent on a lower post :
Provided that if the incumbent holding the posts of Deputy Director (Technical) and Commandant Training Centre are not considered fit for promotion to the post of Joint Director, it shall be filled up by direct recruitment and pending such direct recruitment an officer of the Indian Police Service Cadre in Senior Scale may be taken on deputation, purely on an ad hoc basis.
(iii)Deputy Director (Technical) and Commandant Fire Service Training Centre-By promotion from amongst the permanent Chief Fire Officers.
(iv)Chief Fire Officer-(i) 50% posts by promotion through the Commission, from amongst the permanent Fire Station Officers.
(ii)50% posts by direct recruitment through the Commission.