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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(ii) in The U.P. Fire (Gazetted Officer) Services Rules, 1984

(ii)Joint Director-By promotion from amongst permanent Deputy Director (Technical) and permanent Commandant, Fire Service Training Centre and if there be no permanent Deputy Director (Technical) and Commandant, Fire Service Training Centre, by promotion of officiating incumbents of these posts who may be permanent on a lower post :