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State of Odisha - Section

Section 66 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

66.

(1)Every building meant for human occupancy shall be provided with exit sufficient to permit safe escape of occupants, in case of fire or other emergency.
(2)All exits shall be free of obstructions.
(3)In all buildings, except residential building up to two storeyed no alteration to reduce the number width or protection of exits shall be taken up except with the prior approval of the Authority.
(4)Adequate and reliable illumination shall be provided for exit where ever necessary.
(5)All exits shall provide continuous means of egress to the exterior of a building or to an exterior open space leading to a street.
(6)Exits shall be so arranged that they may be reached without passing through another occupied unit.