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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Odisha - Subsection

Section 66(3) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(3)In all buildings, except residential building up to two storeyed no alteration to reduce the number width or protection of exits shall be taken up except with the prior approval of the Authority.