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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(28) in Tamil Nadu Combined Development and Building Rules, 2019

(28)"Cyclone Prone Areas" mean the areas close to the coast as specified in the wind velocity map given in I.S. 875, where the cyclonic wind velocities exceed 39 meters per second and prone to cyclonic storms;