Section 4(3)(iii) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

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Union of India - Subsection

Section 4(3)(iii) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(iii)Any person seeking approval of design of a pressure vessel, vaporiser or fitting to be fabricated by him in his shop approved under clause (ii), shall submit to Chief Controller-

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Union of India - Subsection

Section 4(3)(iii) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016