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State of Jharkhand - Section

Section 551 in Bihar Education Code, 1961

551. Arrangements at Teachers' Training Schools.

- In each Teachers' Training School, boarders should be divided into groups of 50 and that each such group of 50, should be in charge of a Hostel Superintendent. The following table shows the standard allowances to such Superintendents :-
Number of Boarders.       Allowances.
20 boys or less .. .. .. Rs. 15 a month.
Between 21 and 30 .. .. .. Rs. 20 a month.
Between 31 and 40 .. .. .. Rs. 25 a month.
Between 41 and 50 .. .. .. Rs. 30 a month.
Note. - (i) The allowance will be subject to the Superintendent not having free family quarters.
(ii)Selection of the members of the staff to work as Hostel Superintendents in each school should be made carefully by the Head of institution and the District Education Officer, will approve of the names so selected. Normally preference should be given to junior and energetic teachers who are likely to take interest in this kind of work.
(G. O. no. 118, dated the 27th June, 1956.)