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[Cites 0, Cited by 0] [Section 551] [Entire Act]

State of Jharkhand - Subsection

Section 551(ii) in Bihar Education Code, 1961

(ii)Selection of the members of the staff to work as Hostel Superintendents in each school should be made carefully by the Head of institution and the District Education Officer, will approve of the names so selected. Normally preference should be given to junior and energetic teachers who are likely to take interest in this kind of work.