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[Cites 0, Cited by 0] [Section 76] [Entire Act]

Union of India - Subsection

Section 76(4) in The Bangalore Metro Railway (General) Rules, 2011

(4)Before commencing any work on third rail or its associated cables and equipment, or any other inspection or maintenance work within two meters of third rail, a permit to work shall be obtained from an authorised electrical person.