Himachal Pradesh High Court
Rakesh Dhiman vs . Pnb And Another on 15 December, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Rakesh Dhiman Vs. PNB and another .
CWP No. 11459 of 2011 a/w CWP No. 4515 of 2013 15.12.2022 Present: Mr. Uday Shaurya Kaushik, Advocate, vice counsel, for the petitioner.
None for the respondent.
At the request of learned counsel for the petitioner, list in the month of March, 2023.
( Satyen Vaidya ) Judge 15th December, 2022 (sushma) ::: Downloaded on - 15/12/2022 20:38:51 :::CIS