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[Cites 1, Cited by 8]

Himachal Pradesh High Court

Rakesh Dhiman vs . Pnb And Anr. on 24 August, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Rakesh Dhiman Vs. PNB and anr.

.

CWP No. 11459 of 2011 a/w CWP No. 4515 of 2013 24.08.2022 Present: Mr. Pravesh Negi, Advocate, vice counsel, for the petitioner.

Mr. Ajay Kumar, Sr. Advocate with Mr. Rohit, Advocate, for respondent No.1-Bank.

Mr. Pravesh Negi, learned counsel, appears for the petitioner and seeks adjournment on the ground that learned Senior Counsel, Mr. B.C. Negi, is busy in arguing some other matter.

List on 31.08.2022.

( Satyen Vaidya ) Judge 24th August, 2022 (sushma) ::: Downloaded on - 24/08/2022 20:05:05 :::CIS