Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] NCT Delhi - Subsection Section 11(1) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998 (1)The Chairman of the Board may, by writing, under his hand addressed to the Government and delivered to the Director, resign his office.
