Section 79(2) in The Constitution of Jammu and Kashmir
(2)The estimates of expenditure embodied in the annual financial statement shall show separately : -(a)the sums required to meet expenditure described by this Constitution as expenditure charged upon the Consolidated Fund of the State ; and(b)the sums required to meet other expenditure proposed to be made from the Consolidated Fund of the State ;and shall distinguish expenditure on revenue account from other expenditure.
