Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 79(2)(a) in The Constitution of Jammu and Kashmir

(a)the sums required to meet expenditure described by this Constitution as expenditure charged upon the Consolidated Fund of the State ; and