Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Tamilnadu - Subsection Section 21(3) in Nilgiris Fishing Rules, 1966 (3)Whoever commits breach of rules, 4,11,12,14,15 and 16 shall be punishable with imprisonment for a term which may extend to one month or with fine which may extend to two hundred rupees or with both.
